Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Criminal Laws | Code of Criminal Procedure | 1973 |
Act Number | Enactment Date | Chapter Number |
02 | 01-04-1974 | 23 |
Chapter Title | Ministry | Department |
Evidence In Inquiries And Trials | Ministry of Home Affairs | Department of Internal Security |
The State Government may determine what shall be, for purposes of this Code, the language of each Court within the State other than the High Court.