| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | The CONSTITUTION OF INDIA | 1975 |
| Act Number | Enactment Date | Chapter Number |
| 36 | 1975-04-26 | 1 |
| Chapter Title | Ministry | Department |
| The Union And Its Territory | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
Parliament may by law admit into the Union, or establish, new States on such terms and conditions as it thinks fit.