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Bare Act
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Criminal Laws
Bharatiya Sakshya Adhiniyam, 2023
BSA Chapter 5 - Of Documentary Evidence
BSA Section 71 - Proof of document not required by law to be attested
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BSA Section 71 - Proof of document not required by law to be attested
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An attested document not required by law to be attested may be proved as if it was unattested.
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