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Bharatiya Nagarik Suraksha Sanhita, 2023
BNSS Chapter 34 - Execution, Suspension, Remission and Commutation of Sentences
BNSS Section 460 - Warrant with whom to be lodged
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BNSS Section 460 - Warrant with whom to be lodged
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When the prisoner is to be confined in a jail, the warrant shall be lodged with the jailor.
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