1. Home
  2. Bare Act
  3. Central Acts and Rules
  4. Criminal Laws
  5. Bharatiya Nagarik Suraksha Sanhita, 2023
  6. BNSS Chapter 25 - Evidence in Inquiries and Trials
  7. BNSS Section 307 - Language of Courts

BNSS Section 307 - Language of Courts

Next

The State Government may determine what shall be, for purposes of this Sanhita, the language of each Court within the State other than the High Court.
Download our APP
 
 
About us Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs