Article 242 Constitution of India: Coorg.


 
Category of Bare Act Name of the Act Year of Promulgation
Civil Laws The CONSTITUTION OF INDIA 1975
Act Number Enactment Date Chapter Number
36 1975-04-26 8
Chapter Title Ministry Department
The Union Territories Ministry of Law And Justice Department of Personnel and Administrative Reforms

Rep. by the Constitution (Seventh Amendment) Act, 1956, s. 29 and Sch.

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