Article 238 Constitution of India: Repealed.


 
Category of Bare Act Name of the Act Year of Promulgation
Civil Laws The CONSTITUTION OF INDIA 1975
Act Number Enactment Date Chapter Number
36 1975-04-26 7
Chapter Title Ministry Department
The States in part B of the first schedule Ministry of Law And Justice Department of Personnel and Administrative Reforms

The States in Part B of the First Schedule]. Rep. by the Constitution (Seventh Amendment) Act, 1956, s. 29 and Sch.

Download our APP