Friday, 29, Mar, 2024
The Courts Today By LatestLaws.com| 29.03.2024 |
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Call for Papers & Articles: Abhidhvaj Law Journal (Volume 2, Issue 3): Submit Now!
9th Debate Competition at Sardar Patel Subharti Institute of Law, Meerut: Register by April 8
CAM advises Adani Ports and Special Economic Zone Limited ("APSEZ"), in acquisition of 95% stake of Gopalpur Ports Limited ("GPL") from the existing shareholders.
Saraf And Partners acted on the ₹4,800 million QIP by Wockhardt
Model United Nations by CT University, Ludhiana [Cash Prizes Upto Rs. 21k]: Register by April 23
Notify guidelines by July 15 to make films accessible to hearing, visually impaired: Delhi HC to Centre
1st National Mediation Competition 2024 at School of Law, NMIMS Indore [April 12-14]: Register by April 3
HC Reiterates: Action in case of any shortcomings in a selection duly made has to be taken expeditiously, Read Judgment
पत्नी ने लगाया पति पर लांछन, कोर्ट ने ‘‘क्रूरता’’ बताते हुए सुना दिया ये फैसला
[Limitation Act] ‘Condonation can only be granted in exceptional circumstances’; HC dismisses Appeal u/S. 37, Read Judgment
हाईकोर्ट ने रेप के आरोपी को दी जमानत, कहा- 'भीड़भाड़ और दिन के उजाले में नहीं हो सकता बलात्कार'
No Fundamental Right to choose Specific School under RTE Act: High Court
Delhi HC asks Govt to decide as representation plea for internet in Courts
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Friday, 29, Mar, 2024
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India’s global demand centre status provides us with arbitrage opportunities in natural gas procurement: MoPNG Secretary
HC: Physical Verification not mandatory under Fuel Supply Agreement, discretion is granted to Seller, Read Judgment
All about Petroleum and Natural Gas Regulatory Board, 2006
High Court: Expiration of Lease and Pending Civil Suits don't automatically grant Leaseholder Right to Store Petroleum, Read Judgment
Pakistan Court fines Chinese Petroleum Firm $2.48 million for violating Contract
India’s global demand centre status provides us with arbitrage opportunities in natural gas procurement: MoPNG Secretary
HC: Physical Verification not mandatory under Fuel Supply Agreement, discretion is granted to Seller, Read Judgment
All about Petroleum and Natural Gas Regulatory Board, 2006
High Court: Expiration of Lease and Pending Civil Suits don't automatically grant Leaseholder Right to Store Petroleum, Read Judgment
Pakistan Court fines Chinese Petroleum Firm $2.48 million for violating Contract
10 Apr 2023
Whether a Sub-Inspector can seize unauthorized gas cylinders in black market? SC answers
06 Apr 2023
Bankruptcy Court approves Gail India’s Resolution Plan for JBF Petrochemicals
15 Mar 2023
SC: We see no bias in Foreign Arbitration in Reliance KG Basin Dispute, Centre's Plea dismissed
13 Jan 2023
India's 4-plank energy security strategy is based on diversifying supplies, increasing E&P, alternate energy sources and energy transition through a gas-based economy, Green Hydrogen etc.
10 Jan 2023
IEW will be ideal platform for various stakeholders to deliberate and take decisive steps to navigate ever-evolving energy scenario: Petroleum Minister Hardeep S. Puri
27 Dec 2022
Parliament passes Energy Conservation Act, 2001 to empower Central Government to specify Carbon Credit Trading Scheme
20 Dec 2022
Government initiative for Sustainable Alternative Towards Affordable Transportat...
Government appoints Shri Arun Kumar Singh as Chairman, ONGC; approves Board leve...
Prices of Petrol and Diesel have not been increased by public sector OMCs since...
HC: Filling-cum-service station should not be sited too close to an intersection...
Remedy for recovering excess deposits made during acquiring PNG Connection? HC clarifies [Read Judgement]
12 Nov 2022
Consumer Court issues Notice against Indraprastha Gas over death due deficient services/ negligence
29 Sep 2022
Clarification on Media Reports regarding ‘Oil Ministry seeks windfall tax review’
22 Sep 2022
ONGC inks Heads of Agreement with ExxonMobil for D... ...
HPCL enters into the Delhi retail market with the... ...
35 CBG/biogas plants have been commissioned so far... ...
The fuel quality has improved significantly from B... ...
The Government has set a target to raise the share... ...
The Government has expanded the scope of Universal... ...
India loses appeal against Arbitration Award of $1... ...
Joint Statement on meeting between Minister of Pet... ...
India’s first pure green hydrogen plant commission... ...
Various steps have been taken by the Government to reduce import of Crude Oil
PM inaugurates Bina (MP)-Panki (UP) Multiproduct pipeline project
For Ethanol Blended Petrol Programme, 302.30 crore litre of Ethanol procured by OMCs
26 Dec 2021
States urged to reduce VAT on Petrol & Diesel to give relief to consumers
09 Nov 2021
Bharat Petroleum Corporation reports a 24% rise in net profit of Sept quarter
01 Nov 2021
SC rejects Adani Gas's plea seeking distribution rights in parts of Gujarat, win for State Agency [Read Judgement]
29 Sep 2021
Consumers First: Bharat Petroleum launches door-to-door delivery of Its products
04 Sep 2021
Petrol touches new high in Delhi with Rs 101.19 per litre
12 Jul 2021
108
IGL signs long-term pact with DTC to supply CNG
02 Apr 2021
375
Air Quality Commission directs switching over of all industries in Delhi to PNG
24 Dec 2020
240
Bombay High Court upholds Union Cabinet committee’s approval for disinvestment of Government’s share in BPCL
13 Nov 2020
241
Five Petroleum and Gas sector PSUs to join International Solar Alliance: Dharmendra Pradhan
09 Sep 2020
391
NGT imposes Fine of Rs.286 Crore on Petroleum Companies for Pollution
18 Aug 2020
423
Minimum Rs 500 crore net worth must for Licence to sell Petrol, Diesel to Retail, Bulk users
04 Aug 2020
1194
NGT Panel red-flags violations at OIL’s Baghjan Project
31 Jul 2020
175
NGT asks CPCB to ensure States, UTs ban use of petcoke, furnace oil
18 Jul 2020
435
UN Secretary General praises India over work in field of Renewable Energy
11 Jul 2020
180
RIL, BP launch fuel and mobility Joint Venture
11 Jul 2020
191
RIL-BP launch Fuel and Mobility joint venture under 'Jio-bp' Brand
10 Jul 2020
393
Petroleum Minister Pradhan Launches Country's First Natural Gas Exchange
16 Jun 2020
325
Reliance estimates USD 200-400 mm liability in its long term dispute with Govt over under-utilization of KG-D6 plant
25 May 2020
275
Vizag Gas Leak: SC grants no relief to South Korean Firm LG Polymers on NGT's order to deposit ₹ 50 crore in light of tragedy
19 May 2020
427
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