NALSA Director, Surinder S Rathi, speaks to Sidharth Pandey on the landmark Victim Compensation Scheme, 2018 for sexual assault and acid attack victims.

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11.5.2018 - Historical Day for Women Rights: SC approves NALSA’s Women Victim Compensation Scheme, 2018

11.5.2018 - NALSA has has drawn up Compensation Scheme for Women Victims,Survivors of Sexual Assault,Other Crimes,2018. Read Scheme here

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