About the Shoolini University Moot

The Moot Court Association, School of Law, Shoolini University is proud to announce the 2nd National Moot Court Competition, 2018.

The Moot Court Competition will be held on Friday, 2nd November, 2018. The aim and objective of the competition is to develop interest in Criminal Law Litigation. We believe that the competition will provide a platform for law students to enhance their advocacy skills and showcase their legal knowledge.

Eligibility

(1) Students duly enrolled and pursuing full time 5 year or 3 years undergraduate law course may apply in a team of 3, that includes two mooters and one researcher;

(2) Students enrolled and pursuing post-graduate diploma or short-term certificate courses in law are not eligible to apply;

(3) Students from any University/Department/Institute not recognized by the Bar Council of India, to impart Law Degrees are not eligible to apply.

Registration

Each team shall register to the institute online by filling the registration form on or before 20th October 2018, 05:00 pm and emailing the scanned copy of the same at mcasol2017@shooliniuniversity.com

Full details are here

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