Vidhi Centre for Legal Policy and University of Oxford would like to invite you to a panel discussion on “Women in the Legal Profession”. The objective of event is to identify the underlying causes that prevent women from being represented in both the higher and lower judiciary and start conversations about the need for gender diversity amongst Judges and lawyers.Justice A.K Sikri, (Supreme Court of India), Justice Indu Malhotra (Supreme Court of India), Mr. Arvind Datar (Senior Advocate, Supreme Court of India) and Ms. Lavanya Rajamani (Professor, Centre for Policy Research) will be the panelists for the discussion. The discussion will be moderated by Prof. Louise Richardson (Vice Chancellor, University of Oxford).
Event Time
Registration: 05:00 p.m Keynote by Justice A.K Sikri 05:30 p.m. Panel Discussion and Q&A 05:45 p.m. Vote of thanks by Dhvani Mehta, Senior Resident Fellow, Vidhi 07:00 p.m.
The event is on the 4th of October 2018 at 05:00 pm at the Seminar Hall 1, 2 and 3, Indian International Center.
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