The Reserve Bank of India Services Board (Board) invites applications from eligible candidates for the posts mentioned below in Reserve Bank of India (RBI/Bank) on contract basis:

Legal Consultant (Grade ‘F’) on contract basis: 02 vacancies

Legal Consultant (Grade ‘C’/’D’) on contract basis: 04 vacancies

Legal Consultant (Grade ‘F’)Educational Qualifications (as on 01-09-2018)

Bachelor’s Degree in Law recognized by the Bar Council of India for the purpose of enrollment as an Advocate with a minimum of 50% marks or equivalent in the aggregate of all semesters/years; and Master’s Degree / Ph.D in Law from a recognized university.

Experience (as on 01-09-2018)

Essential: At least ‘fifteen years’ experience as an Advocate or as a Law Officer in the Legal Department of a large bank/financial institution /statutory corporation or in the Legal Department of Central/State Government or as a partner in a Law firm providing legal advice. Desirable: Experience in Taxation laws, International laws, laws relating to Banking, Payment Systems, Forex and Cyber / IT Laws. Consolidated Emoluments (Under revision)

Rs. 3,00,000/- per month (without housing) Rs. 1,75,000/- per month (with housing) Legal Consultant (Grade ‘C’/’D’) Educational Qualifications (as on 01-09-2018)

Essential: Bachelor’s Degree in Law recognized by the Bar Council of India for the purpose of enrollment as an Advocate with a minimum of 50% marks or equivalent in the aggregate of all semesters/years and Desirable: Master’s Degree /Ph.D. in Law from a recognized university. Experience (as on 01-09-2018)

Essential: At least ‘Seven years’ experience as an Advocate or as a Law Officer in the Legal Department of a large bank/financial institution/statutory corporation or in the Legal Department of Central/State Government or as a partner in a Law firm providing legal advice. Desirable: Experience in Taxation laws, International laws, laws relating to Banking, Payment Systems, Forex and Cyber / IT Laws.

Remuneration

Legal Consultant in Gr ‘D’ (on contract basis)

Rs. 1.35 lakh p.m.(with housing) Rs. 2.10 lakh p.m. (without housing) Legal Consultant in Gr ‘C’ (on contract basis)

Rs 1.25 lakh p.m. (with housing) Rs. 1.80 lakh p.m (without housing)

Nationality

A candidate must be either (a) a citizen of India, or (b) a subject of Nepal, or (c) a subject of Bhutan, or (d) a Tibetan refugee who came over to India before 1st January, 1962 with the intention of permanently settling in India, or (e) a person of Indian origin who has migrated from Pakistan, Burma, Sri Lanka, East African countries of Kenya, Uganda, the United Republic of Tanzania, Zambia, Malawi, Zaire, Ethiopia and Vietnam with the intention of permanently settling in India.

Provided that a candidate belonging to categories (b), (c), (d) and (e) shall be a person in whose favour a certificate of eligibility has been issued by the Government of India.

How to apply ?

Apply online at this page from September 21, 2018 to October 5, 2018.

Application Fee

SC/ST/PwBD: Rs. 100 GEN/OBC: Rs. 600 LAST DATE OF RECEIPT OF APPLICATIONS: The Online Applications can be filled up to October 5, 2018 till 12:00 midnight.

For full details, view the Official Notification Given Here

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