About Vankina, Allu & Parasaram – Advocates (VAP Advocates)We are a full service law firm having its operational presence primarily at Hyderabad with associates flying out for specific assignments to other cities in India. We have expertise in providing quality legal services in various branch of law and have strong presence at Subordinate Courts & High Court at Hyderabad.

3 Associate Positions available at Hyderabad.

Nature of Work

The firm is looking to hire an Associate Advocate with 1-5 years of experience. The position of an Associate Advocate at VAP Advocates, would entail different aspects of litigation practice, viz. attending court hearings, drafting, filing, conveyancing, research, briefing with Senior Advocates, client conferences etc. It will be demanding yet enriching role.

Commitment and consistency are the core requirements for the job. The associate can be called for at any moment to appear before any court (Junior Civil Judge, Senior Civil Judge, District Judge, Criminal Court, High Court, Company Law Tribunal, Debt Recovery Tribunal etc.) the associate needs to adapt quickly and learn quickly.

Eligibility:

The minimum requirements are a Degree in Law (LL.B.) with a good understanding of law, academic scores do not matter as long as the associate is committed and willing to work and learn. Application Procedure:

Interested individuals may send in their resume along with cover letter (on email) to deepthi.guduru .at. vapadvocates.com & copy anupama.maganti .at. vapadvocates.com with the subject line “Application for Associate Position – Hyderabad” The cover letter shall address the following points: (a) reason for the applicant’s interest in Vankina, Allu & Parasaram – Advocates (b) area of interest of the applicant. Remuneration offered is as per market standards and negotiable.

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