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Section 461. Dishonestly breaking open receptacle containing property


Whoever dishonestly or with intent to commit mischief, breaks open or unfastens any closed receptacle which contains or which be believes to contain property, shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both.

CLASSIFICATION OF OFFENCE

Punishment-Imprisonment for 2 years, or fine, or both-Cognizable-Non-Bailable-Triable by any Magistrate-Non-compoundable.

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Related judgement on Section 461. Dishonestly breaking open receptacle containing property