November 16, 2018:
Erstwhile L & L Partners' managing partner _Rajiv Luthra has been appointed as member in the Ministry of Corporate Affairs (MA) high level committee (HLG) on corporate social responsibility (CSR) & the Ministry of Commerce and Industry’s (MCI) High Level Advisory Group for Trade (HLAG).
HLC will review the existing CSR framework, recommend enforcement of CSR provisions, monitor & evaluate CSR, examine & recommend CSR audit, while the HLAG is to examine the current international trade dynamics & it may also suggest a practical approach to India’s future involvement in international trade.
The HLC also includes as members Tata Sons chairman N Chandrasekharan, Bain Capital Private Equity managing director Amit Chandra, additional solicitor general PS Narsimha, Apollo Hospitals executive vice chairperson Shobha Kamineni.
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Source: Legally India