November 01, 2018:

HSA Advocates has added former Sterlite Power Grid Ventures in house counsel Apoorva Misra as partner in Delhi in the regulatory policy & disputes practice.

Firm has also added former Jindal Steel & Power in house counsel Shreshth Sharma and former DSK Legal Principle Associate Nitish Gupta as associate partners in the regulatory, policy & disputes practice.

Misra is having 17 years of experience in Regulatory & Policy, with a focus on regulatory disputes in the power sector, oil & gas projects, mining & environment.

On the other side, Sharma has over 15 years of experience in handling disputes, with a focus on civil & regulatory litigation.

He has significant experience in advising on & handling a diverse range of policy, regulatory & contractual disputes.

Gupta has over 9 years of experience in regulatory litigation, dispute resolution, service laws and public law remedies with a focus on electricity, commercial arbitration, issues pertaining to interpretation of commercial contracts, intellectual property rights, contract and service laws.

Gupta regularly appears before diverse electricity regulatory commissions, APTEL, high courts & the Supreme Court.

Picture Source :

Source: Legally India