December 24, 2018:
On Saturday, the Vedanta Group company Sterlite has said it would move the Supreme Court to implement the NGT order to reopen its copper plant in Tuticorin.
CEO of Sterlite Copper P Ramnath said, "The honourable Madras High Court, Madurai Bench, on Friday issued notices on the matter and has listed the same for hearing on maintainability on January 21, 2019. The honourable court has also directed the Tamil Nadu state government to make its position clear by January 21, 2019, on whether it proposes to file an appeal against NGT order of Dec 15, 2018."
He said in a statement, "Sterlite Copper will move the Supreme Court to help implement the NGT order in early January."
Madras High Court had ordered status quo as existed before the National Green Tribunal set aside a Tamil Nadu Govt. order for closure of Sterlite's copper unit in Tuticorin.
The Madurai Bench had also restrained the Vedanta Group company from taking any steps to reopen the unit.
The State Govt. had on May 28 ordered that the Tamil Nadu Pollution Control Board to seal and "permanently" close the mining group's copper plant following violent protests by locals over pollution concerns.
On Dec 15, the NGT had set aside the Tamil Nadu Govt. order for closure of the Sterlite copper plant at Tuticorin, which was at the centre of massive protests over alleged pollution, saying it was "non-sustainable" and "unjustified."
At least 13 people were killed and several injured on May 22 when police had opened fire on a huge crowd of people protesting against environment pollution being allegedly caused by the factory.
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