January 14, 2019:

On Monday, the Gujarat High Court has directed Ahmedabad police to lodge an FIR in an alleged case of human trafficking following a CBI investigation into a case of missing girl.

With the police failing to investigate the case of a woman reportedly sold thrice by an alleged trafficker, identified as Maya, in the guise of marriage, Justice JB Pardiwala on Friday ordered the police to investigate the case, saying that it was "something very serious."

The HC's decision came during hearing of the probe progress report in connection with case of a girl, who has been missing since 4th Oct 2014.

During the probe, the CBI found that another girl, who had gone missing for nearly one-and-a-half-year and had returned, was picked up by an auto-rickshaw driver and sold to a woman, identified as Maya.

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