July 17, 2018:

On Monday, Sessions Court in Kairana, Uttar Pradesh has sentenced a Trader to 10 years in jail for supplying Adulterated ghee.

Additional District and Sessions Judge Rajat Verma sentenced the convict, Jamshed, to 10 years of imprisonment and also slapped a fine of Rs 20,000 on him.

According to Govt.  Advocate Javed Choudhary, in 2011, Police had seized 35 kg of desi ghee in Shamli District, which was found to be adulterated following a Laboratory test.

Case was lodged against Convict at Jhijhana Police Station in Shamli District on October 27, 2011.

Source PTI

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