February 19, 2019:

On Tuesday, the Supreme Court granted protection from arrest in all cases registered against former IPS Officer Bharati Ghosh, who had recently joined the BJP.

A bench headed by Justice A K Sikri said no coercive action should be taken against her and posted the matter for further hearing after three weeks.

Ghosh had moved the apex court seeking protection from arrest, saying the West Bengal Government has registered 10 FIRs against her.

She had said that apex court had already granted protection from arrest in seven cases but the state has registered three more FIRs against her.

The West Bengal Government opposed the plea of Ghosh and said there are clear evidences against her and submitted a transcript of a conversation between Ghosh and her personal security officer.

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