March 02, 2019:
On Saturday, a Delhi Court has extended the interim protection from arrest granted to Robert Vadra till March 19 in the alleged Money Laundering Case lodged by the Enforcement Directorate.
Special Judge Arvind Kumar granted the relief to Vadra, the brother-in-law of Congress President Rahul Gandhi.
The ED case against Vadra relates to allegations of Money Laundering in the purchase of a London-based property at 12, Bryanston Square worth GBP 1.9 million (British pounds), which is allegedly owned by him.
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