October 31, 2018

"I have shown Tanushree her aukaat," Rakhi Sawant said.

Bollywood actress Rakhi Sawant, who last last week accused Actress Tanushree Dutta of raping her, has now filed a defamation case against Tanushree.

Talking to media, Rakhi confirmed that she has filed a civil & criminal complaint against Tanusree Dutta for defaming her.

Earlier, Tanushree Dutta, who is in loggerhead with Rakhi Sawant after the former accused Nana Patekar of sexually harassing her on a film's sets in 2008, had filed a ₹10 crore defamation suit against Rakhi Sawant.

Every time we think Rakhi Sawant is done with drama, she comes with another blast.

After accusing Tanushree Dutta of raping her, Rakhi has now filed a defamation case of 25 paise against her.

Rakhi alleged that Tanushree had tarnished her image in media.

I have shown Tanushree her 'aukaat', said Rakhi.

Talking about the defamation case, Rakhi said that she has filed 25 paise case because she did not want to bother Tanushree's parents.

Rakhi also stated that Tanushree had hurled abuses at her & even called her a downgraded woman. Further, she alleged that Tanushree's supporters threatened her.

She also said that with this defamation case she has shown Tanushree her 'aukaat'.

Rakhi further lashed out at the #MeToo Movement and called it a 'gandagi of the West'.

In fact, she also claimed that all the allegations leveled against Alok Nath and Anu Malik are baseless.

If Rakhi is to be believed, women are misusing the laws made for their safety in the name of #MeToo.

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