February 25, 2019:
On Monday, Delhi Police has registered a case after the Election Commission (EC) asked it to track down those who were spreading “fake news” that NRI’s can cast their vote online during the forthcoming Lok Sabha.
“Based on the complaint of the EC, a case was registered on Friday,” Madhur Verma, Deputy Commissioner of Police (New Delhi) said adding that the matter will be probed by its Cyber cell.
The EC had filed the complaint on Friday. Asking the Police to investigate the matter, the EC had said its logo was being used on social media to “mislead” people.
The Commission said the “fake news” violated IPC’s Section 505 which pertains to rumor mongering and attempts to spread alarm among people.
On Jan 31, a 21-yr-old man was arrested by the Cyber cell for allegedly publishing fake news about the 2019 Lok Sabha polls on his website.
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