January 19,2018:

Delhi Police has lodged FIR in relation to the threats received by the Senior Advocate from the fringe group.

Harish Salve, Senior Advocate and Representative of "Padmaavat" Producers in Supreme Court stated that he received threatening calls on Friday.

Security has been beefed up at Salve's office following the incident. Salve stated that he received a threatening call from a person who identified himself as a member of Karni Sena.

However, Karni Sena has denied the reports.

On Thursday, Supreme Court ruled in Padmaavat's favour and stated that movie cannot be banned in India after it received a certificate from the Central Board of Film Certification (CBFC).

Apex Court decision resulted in Karni Sena vandalising a cinema hall in Bihar.

Earlier banned in Four States, Madhya Pradesh, Gujarat, Rajasthan and Haryana, "Padmaavat" Producers filed a petition in Supreme court to challenge the ban.

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