October 10,2018:
In the wave of the #MeToo Movement, Former Attorney General of India Soli Sorabjee could be the next victim.
A PIL has been filed in Supreme Court, accusing him of sexually assaulting a woman.
PIL has been filed before by Advocate Seema Sapra.
Litigation seeks an independent inquiry against 88-year-old Ex-AG Sorabjee.
Complainant has accused Sorabjee of sexually harassing a number of women, including those from legal fraternity.
It further states that,"Soli Sorabjee's reputation as a serial sexual harasser of women is well known in the community he frequents including lawyers".
Source Agencies
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