May 7,2018:

Coordination Committee Secretary General, Dhir Singh Kasana stated that,"Lawyers of all six district courts in the national capital Delhi will go on a day-long strike on Friday i.e 09/05/2018 due false registration of FIR on the direction of  Additional District & Session Judge posted at Tis Hazari Court".According to Sources, a Lady Advocate had alleged mistreatment by other lawyers in the Tis Hazari Court Complex, after which she had forwarded her complaint to the ASJ, who directed Police to register an FIR.

Coordination Committee of All District Courts, New Delhi has decided to abstain from Court work completely in Tis Hazari Court tomorrow i.e 08.05.2018.

Advocate Jaiveer Singh Chauhan, Secretary General of Cordination Committee of Delhi Bar Associations,"The reasons for calling a complete strike are misconduct of judges with litigants and huge corruption in the judiciary. We have already given the names of erring judges to the High Court but no action has been taken so far," , said.

In a unanimous resolution adopted by the Coordination Committee of all District Court Bar Associations, it was alleged that some judges were repeatedly misbehaving with the lawyers by treating them as subordinates.

Strike is likely to paralyse work in all the six district courts at Patiala House, Rohini, Saket, Tis Hazari, Dwarka and Karkardooma on Friday.

On Wednesday, the lawyers at the Tis Hazari Court will go on a strike to protest against the alleged "rude behaviour" of a ASJ.

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