January 25,2019:

Law student has been arrested for opening fire at Pizza outlet staff after an argument as pizza was cold, though no one was injured.

According to Police, Sanam Setia, Law student staying on rent in Desumjara in Kharar, Mohali, Punjab had ordered two pizzas and one bread cheese dip from Dominos in Gilco Valley in Kharar.

When pizza was delivered about 20 minutes later, Setia questioned the delivery boy Saheb Singh why it was cold, triggering an argument, and refused to make payment.

Law Student verbally abused the delivery boy and made him call his manager Jasbir Singh. Setia abused Jasbir on the phone too.

When Jasbir and two other staff reached Setia’s house, he abused them too.

Then he went inside, got his licensed revolver and fired at Jasbir and his colleagues.

They escaped unhurt as Setia missed the target, and called Police, who arrested Setia.

Police have registered case under Sections 307 of IPC and various sections of arms act in police station Kharar (sadar).

Police said Setia who hails from Fazilka is pursuing 5-year law course from Rayat and Bahra for about 7 years.

Sanam Setia has been sent to Judicial Custody by Court.

Source HT

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