October 17,2018:

To coincide with the Indian Constitution Day celebrations, INBA is hosting its 7th Annual International Conference titled “69th Constitution Day” at The Shangri-La, Eros Hotel, New Delhi on 26th November, 2018.

LatestLaws.com is Proud Media Partner for the event.

This conference proposes to bring participation from Legal Luminaries, Senior Government Officials, Legal Departments of Fortune 500 companies, International Law Firms, Senior Lawyers and Judges from across the globe.

The main goal of the conference is to provide a platform for the Legal Community to discuss and deliberate on several important issues.

The participants profile at “69th Constitution Day” ranges from Federal & State Govt. officials from India and Abroad, Senior Lawyers, Consultants, Entrepreneurs, CISOs, Officials of Fortune 500 Companies & CEO’s of Businesses from large corporations to Small and Medium Enterprises.

Topics include:

Data Localization – Challenges and Solutions Copyright issues in Online Broadcasting: The conflict between paid content and free access Insolvency and Bankruptcy Code Future of Global Arbitration Social Media Regulation in the Age of Misinformation Legal and Moral Debates around Artificial Intelligence Emerging Trends in International Trade Implementing GST & its challenges Challenges faced by the Insurance Sector in India Growth of Women Lawyers in India Pricing in Pharmaceutical Industry Competition Law

Award Ceremony

Day 2 November 27: Seminar on US-India Symposium on Law, Business, and Investments

Indian National Bar Association in association with Florida Bar International Law Section is organizing a symposium on US-INDIA SYMPOSIUM ON LAW, BUSINESS, AND INVESTMENTS at the Shangri-La Eros Hotel in New Delhi, India, on November 27, 2018, focusing on U.S. and Indian Business and Investment topics.

This Symposium is dedicated to improving relations between colleagues of the U.S. and Indian legal and professional communities, including lawyers, politicians, accountants, bankers, students, and judges.

Outstanding lecturers include eminent legal practitioners and academics practicing in international investment, immigration, tax and business laws in the United States and India.

Topics include:

U.S. Immigration New U.S. tax legislation Establishing and Managing a Business in the United States Intellectual Property Rights Real Estate Commercial Disputes How to establish and manage a business in Florida/USA Government Support towards the improvement of Institutional Arbitration and Court Justice System

Esteemed Dignitaries & Speakers

Honorable Shri P P Choudhary, Minister of State for Law and IT, Govt. of India Virendra Kumar Sharma, Member of Parliament, Ealing Southall, United Kingdom KTS Tulsi, Senior Advocate, Member of Parliament, Rajya Sabha Suresh Chandra, Secretary, Law & Justice, Govt. of India Suman Jyoti Khaitan, Founder Advocate at Khaitan & Partners & Suman Khaitan & Co Neha Dagley, President, Dagley Law, P.A. Alan Lederman, Shareholder, Gunster Law Firm Susanne Leone, President Welt International Law, P.A. James Lavigne, Founder, American Lawyers International, PLLC Lucius Smejda, President, Lex International Law Firm, P.A. Dr. Edgar Philippin, Partner, Kellerhals Carrard, Switzerland John Miles, Managing Director, J Miles & Co., Kenya Sujit Ghosh, Partner at Advaita Legal Axel Heck, Esq., Attorney-at-Law & INBA Int’l Sec. Chair, Germany Zameer Nathani, Director – Legal, Raymond Limited & Member CII, National Committee on Regulatory Affairs. Santanu Mukherjee, Advocate & Head of Chambers. Ex Lege Chambers & Chair, IPR Section, INBA Amber Gupta, Head legal and Company Secretary, Birla Sunlife Insurance Srita Heide, Founder/CEO, Indo-European Business Advisor Tejveer Singh, Partner, Singh & Singh Law LLP And many more…

Delegate Fee:-

Rs.5000/- per delegate for INBA Members / In-house Counsels

Rs.7500/- per delegate for Non-Members

$200 for International Delegates

Rs. 3000/- for Students

Read Important Links @LatestLaws.com:

To Download Delegate Registration Form: Click Here

To Download Brochure: Click Here

To Visit Official Website: Click Here

 

Picture Source :