March 17,2019:

ACoS in association with SILF is organising its 5th Annual Meet and International Summit on Friday, March 29, 2019 in New Delhi. The theme of the summit is 'Global Business Local Laws'.

The venue for the summit will be Hotel EROS, Nehru place, New Delhi. Event will be attended by 100+ legal professionals.

Summit will be a full day event and we will have expert deliberation on different topics such as 'Rise of GC's:- Legal advisor to Strategic Advisor', 'Alternate Dispute Resolution', 'GDPR and Data Privacy Laws', 'IPR & Competition Laws' etc.

The inaugural session will be on Global Business Local Laws- Ease of doing business in India.

Participation Fee:-

-No Fee for ACoS Members;

-Rs. 5500/- for In-House Professionals

-Rs. 11000/- for Law firm participants

-Rs 2000/- for Law Students

For Registration, Click Here

Speakers

Dr. Sanjeev Gemawat, Executive Director Legal & Group Company Secretary, Dalmia Bharat Group; –Dr. Akhil Prasad, Director, Country Counsel India & Company Secretary, Boeing –Mr. Kapil Choudhary, Corporate Counsel, India & SAARC, Autodesk –Mr. Manish Lamba, Sr. Vice President- Legal, DLF –Ms. Kalindee Mehta, General Counsel, SAP India Sun Continent –Ms. Manjaree Chowdhary, General Counsel, Maruti Suzuki India –Mr. Parvesh Kheterpal, Head Legal- EPC, Roads & Solar, Lanco Group –Ms. Lakshika Joshi, Global IP Counsel and AVP Legal, Aricent –Mr. Parveen Arora, Director Legal & General COunsel, Vestas Wind Technology –Mr. Ashok Maheshwari, Vice President & General Counsel, KCT Management (Thapar Group) –Mr. Nitin Sharma, Legal Counsel, Becton Dickinson –Mr. Deepak Sharma, General Counsel, G4S –Ms. Sampada Narang, Head Legal, AMD –Ms. Shweta Girotra, VP Legal, PayTM –Ms. Sameet Gambhir, VP Compliance & Company Secretary, DCM Shriram Group –Mr. Gagan Palta, General Counsel, CNH India –Ms. Vidyut Gulati, Director Legal, Bharti Enterprises –Mr. Vinod Kawatra, Head Legal & Company Secretary, Sun Group –Mr. Ugen Bhutia, EVP-Head Legal, SBI Cards –Mr. Shitij Wadhwa, AVP Legal, regulatory Compliance & CS,Broadridge Financial Solution(I)P. Ltd. –Ms. Shalinee Kulshreshtha, General Counsel-South Asia, Pearson India –Mr. Manoj Bhargava, Sr. Vice President and CS, IndiaMART

Mr. Manoj Singh, Founding Partner, Singh & Associates –Mr. Harsh Kumar, Partner, Shardul Amarchand Mangaldas & Co –Ms. Raka Roy, Sr. IP and TMT Counsel, Galadari Advocates, Dubai –Mr. Deepak Sabharwal, Managing Partner, Deepak Sabharwal & Associates –Ms. Shweta Dubey, Partner, BDO –Mr. Rishi Kapoor, Partner, Kapoor & CompanyMr. Kirit Javali, Partner, Jafa & Javali

more to add…..

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