September 24,2017:
She is accused of interfering with the ongoing CBI inquiry into the medical admission scam.
The Puducherry CM V Narayanasamy has stated that Govt. is holding talks with the law experts to file a defamation case against the LG Kiran Bedi as she was keen on making the baseless allegations against Govt.
CM had alleged that LG was indirectly interfering with ongoing CBI inquiry into medical admission scam, through her social media posts.
While speaking to the mediapersons, Narayanasamy conceded that CENTAC’s counselling for the admission to the postgraduate medical courses was a burning issue.
CM further added that,"He had heard about CBI raids at the residences of the CENTAC and the Puducherry Govt. officials. Since he had previously handled CBI as a minister, he can’t comment on actions of the agency".
CM stated that LG, in her comments, kept demanding that the Government Officials, Chief Secretary, Ministers and CM must take the responsibility for admission scandal and noted that it was LG herself who had signed all related files.
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