August 18,2018:

On Friday, National Capital Delhi-based Lawyers pitched in with their efforts to organize relief materials for Kerala Flood Crisis.

Supreme Court Judge Justice Kurian Joseph who is native of Kerala paid a surprise volunteer visit to volunteer at the Flood Relief Material Camp.

He brought along with his contribution in the evening and interacted with Volunteers at Collection centre.

According to Sources, Judge arrived at around 6 in Evening and volunteered along with Lawyers and others for about 2 hours.

Attorney General KK Venugopal made contribution of Rs 1 Crore towards the Chief Minister’s Disaster Relief Fund.

There is a Relief Material Collection Centre outside ILI Parking outside Supreme Court. We can send all items except perishable items and inflammable items.

For More Information Contact: Advocate Shinoj K Narayanan +919711943928

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