February 22, 2019:
On Friday, the Central Bureau of Investigation (CBI) has issued a lookout notice against former ICICI Bank CEO Chanda Kochhar, her husband Deepak Kochhar and Videocon Group promoter Venugopal Dhoot.
The lookout circular was issued as a part of routine proceedings immediately after an FIR was filed against the three of them in the ICICI-Videocon loan case.
The CBI had named the the Kochhars and Dhoot as accused in an FIR in the ₹3,250 crore loan case.
The CBI had initiated a preliminary enquiry into the case after news reports claimed that Videocon Chairman Venugopal Dhoot had provided crores of rupees to a firm that was promoted by Deepk Kochhar and some relatives.
The alleged transfer took place after Dhoot’s group was given a loan of ₹3,250 crore by the ICICI Bank.
Chanda Kochhar had resigned from her post in Oct last year after seeking early retirement.
Source Link
Picture Source :
