October 9, 2018:

On Tuesday, Patna High Court dismissed an Anticipatory Bail petiton filed by former Bihar minister Manju Verma who is facing arrest in an Arms Act Case.

Justice Sudhir Singh turned down the application of Verma, against whom an FIR was lodged in August at Cheria Bariarpur police station of Begusarai District after the seizure of about 50 Cartridges from her residence.

The seizure was made during a raid conducted at Vermas Patna and Begusarai residences by the Central Bureau of Investigation in connection with the Muzaffarpur Shelter Home Sex Scandal.

Verma had stepped down as the Social Welfare Minister following reports alleging close links between her husband Chandrashekhar Verma & Brajesh Thakur, the prime accused in the scandal.

She had moved the High Court after her anticipatory bail petiton which was rejected by a Begusarai Court on August 25.

Source: PTI

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