May 26, 2018

Delhi High Court has slammed Delhi University for committing a "serious lapse" in preparation of the list to award gold medal in Sociology.

The High Court directed it to give the gold medal to a former student who had secured the highest marks.

Justice Rekha Palli directed the DU to immediately award the "Kunda Datar Gold Medal" to its 2012-14 batch student Pratichi Majumdar, who had scored 999 out of 1600 marks.

The HC said the varsity has failed to discharge its duties by depriving a meritorious student like the petitioner, of the gold medal which she deserved.

The Court also rejected the submission that Majumdar wasn't entitled to any relief as she has taken an "inordinate" time of 8 months in approaching them to point out the error committed by the varsity.

"In my considered opinion, the said objection is wholly merit less in view of the facts of the present case which reveals that the time of 8 months taken by the petitioner to approach the Respondents for the necessary correction can't be treated as laches on her part," the Judge said.

"Even otherwise, the respondents, having failed to discharge their duties in the manner expected of them, a meritorious student like the petitioner cannot be deprived of the Gold Medal which she deserves. For the aforesaid reasons, the writ petition is allowed & respondents are directed to immediately award the Kunda Datar Gold Medal to the petitioner," the Judge said.

Pratichi Majumdar was a student of Delhi School of Economics, Delhi University, who had passed the MA (Sociology) course from the Dept. of Sociology in August 2014.

In her plea, she contended that the result of the 2014 MA (Sociology) was initially declared on 2nd June 2014, in which one Sophia Zehra Abbas was declared to have secured 977 out of 1,600 marks.

The results of Majumdar & many other students were shown as 'Result Later'.

Subsequently, on 6th August 2014, the remaining list of students of the same batch was released, in which Majumdar was declared to have secured 999 out of 1,600 marks.

According to the results, Majumdar scored the highest marks. But on 23rd February 2015, the varsity circulated a Provisional Merit List which didn't include Majumdar's name. When the annual convocation of DU was held on May 30, 2015, the gold medal for MA (Sociology) was awarded to Sophia Zehra Abbas, who was actually the 4th rank holder.

Aggrieved by this, Majumdar made various representations not only to the Deputy Controller of Examination, but also to the Vice Chancellor of Delhi University, but to no avail.

The petition also contended that later, a letter was received by the petitioner's father from the Dean (Examination), Delhi University informing him that the names of the awardees had been published on the official website of the varsity on 20th May 2015 & since no objection or representation of any kind had been received from the dept. or from any other student, the University was fully justified in awarding the Gold Medal to Abbas.

Source PTI

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