December 22, 2018:

On Friday, the Madras High Court ordered status quo as existed before the National Green Tribunal (NGT) set aside a Tamil Nadu govt. order for closure of Sterlite’s copper plant in Thoothukudi.

Justice KK Sasindhran and Justice PD Audikesavalu of the Madurai Bench also restrained the Vedanta Group from taking any steps to reopen the unit.

Hearing a petition against the reopening of the Sterlite unit following the Dec 15 NGT order, the court directed that status quo will continue till Jan 21, and ordered the State Govt. to inform it by then whether it intended to file an appeal against the tribunal verdict.

The Bench issued a notice to the State Chief Secretary and the Chief Executive Officer of Sterlite to file their counter.

On an appeal by the Sterlite, the NGT had quashed the May 28 order of the Tamil Nadu Pollution Control Board for permanent closure of the plant in the wake of protests by locals, holding that that it was “non-sustainable” and “unjustified”.

Source Link

Picture Source :