October 15,2018:

On Sunday, Police stated that the Motive behind the Addl. Sessions Judge's PSO shooting Judge's Wife and Son is still unclear.

This comes a day after wife of Additional Sessions Judge died due to internal bleeding and their son is struggling for his life after being allegedly shot by Personal Security Officer (PSO).

Accused Mahipal Singh, 32, a Head Constable, who was arrested on Saturday evening was terminated from Police Department and sent to Police custody for four days by a City court on Sunday.

Subhash Boken, Spokesperson of Gurugram Police stated that,"Due to the sensational crime, Accused has been terminated from the police department under Article 311 (2) of the Indian Constitution”.

Boken further added that mental condition of accused seemed stable and reports of his being mentally unstable were just rumours.

On Saturday, Singh who had taken Ritu Garg (38) and Dhruv (18) for shopping, allegedly shot them near Arcadia market in Gurugram’s Sector 49, and escaped in the judge’s car, as people looked on.

Later, he called up the judge, Krishan Kant and told him that he had shot them. He was arrested from Gurugram-Faridabad road about two hours later.

During interrogation, Accused Mahipal Singh stated that Ritu and Dhruv were “devils” and that was why he had shot them.

Deputy Commissioner of Police stated that,“When police asked why he was terming them as devil, Singh said devil means dirty people. He was aggressive during initial hours of interrogation”.

According to the FIR filed on Saturday late night based on the judge’s statement, Dhruv had asked for the keys to the car, after he came back from shopping and Singh got angry about it.

Mahipal Singh shouted at the them and without any provocation fired at Ritu and later at Dhruv who came to rescue her.

Accused Mahipal told Police during interrogation that he was ill treated by Dhruv, who used to make him do personal errands.

Accused told Police that Judge’s family used to make him clean faeces of their dog, stated a source in Police Department.

“He told that ‘There is no difference between a cop and a dog’” Officer added.

Source HT

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