March 11, 2019:

Social media platforms will deploy "appropriate fact checkers" to scan fake news and use of abusive language ahead of Lok Sabha elections, the Election Commission said.

Chief Election Commissioner Sunil Arora said each of the social media platforms has created a mechanism to accept only pre-certified political advertisements during the election process and will share the expenditure incurred in this regard with election authorities.

He said all election management-related news on all major national and regional news channels would be monitored vigorously during the election.

"If any untoward incident or violation of any law is noticed, action would be taken immediately," Arora said.

All platforms have agreed to establish priority channels for EC for a quick response. They have also appointed grievance officers for the election, scheduled from April 11 to May 19.

"(The) platforms are already taking action against fake accounts, spam by deploying fact checkers," he said.

He  did mention that social media & print media are not covered under the election law.

The election results will be declared on May 23.

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