April 5,2018:
On Wednesday, Facebook admitted for the first time that it may have inappropriately shared information about Indian subscribers with data firm Cambridge Analytica.
Facebook stated that information about 562,455 subscribers in India, 0.6% of the complete count may have been shared with the data firm that has worked with Indian political parties for a long time, but has not specified whether it used that information for its clients.
Facebook’s Chief Technology Officer Mike Schroepfer further added in the blog, that ran under his byline on the company’s website, that number of subscribes whose data was shared with the controversial political consultancy was much higher at 87 million than the 50 million it had conceded earlier.
These new revelations came ahead of a conference call with reporters in which Facebook CEO Mark Zuckerberg said he had made a “huge mistake” personally by not focusing on data privacy.
Zuckerberg also faced questions for the first time about his suitability to run the company he founded after he dropped out of Harvard. He answered in the affirmative, but questions are beginning to be raised.
Zuckerberg, who is expected to appear before a US Congressional Committee on April 11, has not directly and adequately addressed questions raised about compromising data about its Indian subscribers, who are second in size worldwide only to those in the United States.
Facebook has been issued a notice by the Govt. of India to provide information by April 7 about possible breach of data about its Indian subscribers and whether that information was used to manipulate the outcome of an election.
The notice to Facebook asked the company if it had directly or through “related or downstream agencies utilizing Facebook’s data have previously been engaged by any entities to manipulate the Indian electoral process”.
It added: “If any such downstream entity misused data from Facebook, what is the protection available to the data subject?”
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