February 09, 2019:

On Friday, Additional Sessions Judge O P Saini, who was tasked with exclusively handling the 2G Scam Case trial, was asked to immediately take over as judge in-charge of newly constructed Rouse Avenue Court complex.

ASJ and Special Judge Saini shall start functioning immediately along with his present duties and shall control the administrative functions pertaining to Rouse Avenue Court Complex.

Judge Saini, after delivering verdict in 2G Scam Cases in Dec 2017, is currently hearing the Aircel Maxis case in which Congress leader P Chidambaram and his son Karti Chidambaram are accused.

All the CBI Courts in Delhi are likely to be shifted to the new court complex which would be made functional as soon as the building infrastructure gets completed.

There are over 20 CBI Courts in Delhi, which are presently functioning from six different District Court complexes.

Read Order

Picture Source :