October 8,2018:

On Monday, Women & Child Development Minister Maneka Gandhi said she has asked the Law Ministry to not keep any age limit to report Child Sexual abuse, allowing people to complain about what has happened to them even "10-15 years later".

Noting that anger at Molestation & Sexual Abuse never goes away.

She added that she is "very happy" that the #MeToo Campaign has started in India and encouraged Women to come forward to complain against 'Sexual Harassment.'

Gandhi told reporters,"One always remembers the person who molested you and we have written to the Law Ministry that one should be allowed to complain without any time limit."

Under Section 468 of the CrPC, any offence, including Child Abuse, which can lead to a Prison Term of 3 Years has to be reported within 3 Years of the incident.

According to Section 473 of the CrPC, a court may take cognizance of an Older Case if it is in the "interest of justice" or if the "delay has been properly explained".

Though victims of Child Sexual Abuse often face problems in registering an FIR once they are 18 or more.

Maneka Gandhi said she has proposed that people can complain even "10-15 years later".

She added,"It doesn't matter how much later. If you're going to complain the avenue is open."

Gandhi had earlier proposed that Child Sexual Abuse victims be allowed to register complaints until they are 30.

Discussing the #MeToo Movement, the minister warned that it should not be used to "target people who have offended us in some way".

She further went onto said, "I hope it does not go out of control in a way that we target people who have offended us in some way but I think women are angry at Sexual Molestation."

Gandhi had earlier expressed her support for actor Tanushree Dutta, who has levelled allegations of sexual misconduct against Nana Patekar during the shooting of a film 10 years ago.

She had said harassment of any kind will not be tolerated.

Citing Harvey Weinstein, Maneka Gandhi said last Tuesday that when the first victim came out and reported against the Hollywood film producer, people asked her all kinds of questions, including why she took so long to speak out.

Gandhi remarked the last week,"But I know when your body is abused, you remember it always. I don't care when the complaint is filed but action should be taken."

Source: Scroll.in

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