October 23, 2018:

On Tuesday, CBI DSP Devender Kumar approached the Delhi High Court challenging his arrest in connection with Bribery allegations involving agency’s Special Director Rakesh Asthana.

The matter was mentioned before a Bench of Chief Justice Rajendra Menon & Justice V K Rao by Senior Advocate Dayan Krishnan.

Court listed the petition for hearing before an appropriate bench in the post lunch session on Tuesday.

Kumar, who was earlier the Investigating Officer in a case involving meat exporter Moin Qureshi, was arrested on Monday by the CBI on the allegations of forgery in recording the statement of businessman Sathish Sana, who had alleged to have paid bribes to get relief in the case.

Source: HT

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