March 19, 2019:

On Monday, BJP filed a complaint against Congress Spokesperson Pawan Khera for allegedly violating the Model Code of Conduct.

BJP has claimed in its complaint that Khera during a news channel's event had stated that 'Modi stands for Masood Azhar, Osama, Dawood and ISI.'

BJP in its letter to the Chief Electoral officer has said that 'comparing PM Narendra Modi with dreaded terrorists is not only unparliamentary but 'defamatory & deplorable.'

BJP calls it a violation of the MCC.

BJP in its letter said, "Such speech amounts to a violation of the MCC. The MCC Manual 2019 under Chapter 4 Clause 4.4 prescribes no criticism of other parties or their workers on the basis of unverified allegations or on distortions."

BJP has appealed to the Election Commission to take appropriate action under penal laws and election laws, for allegedly violating the MCC.

On Mar 16, Khera had said that 'Modi' stood for 'Masood, Osama, Dawood and ISI' during a television debate, a comment which the Congress leader is facing flak for.

On Mar 17, Congress spokesperson Pawan Khera told, "Whenever farmers of this country and unemployed youths ask tough questions to PM Narendra Modi, he hides behind terrorists and Pakistan's intelligence agency ISI.

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