January 03, 2019:
On Thursday, the Panchkula CBI court granted bail to former Haryana CM Bhupinder Singh Hooda & senior Congress leader Motilal Vora in AJL land allotment case.
Both Hooda and Vora appeared in Panchkula CBI court and were granted bail by CBI judge Jagdeep Singh on furnishing a bail bond of ₹ 5 lakh each, their counsel Abhishek Rana said.
The court has now fixed Feb 6 as next date of hearing.
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