February 18, 2019:

On Monday, a Delhi Court extended till March 8 the interim protection from arrest granted to former Union Minister P Chidambaram & his son Karti in the Aircel-Maxis scam cases filed by the CBI and the ED.

The ED told special judge O P Saini that Karti Chidambaram has been asked by the agency to appear before it on March 5, 6, 7 and 12 for questioning in the cases.

The case relates to alleged irregularities in grant of Foreign Investment Promotion Board (FIPB) approval in the Aircel-Maxis deal.

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