February 26, 2019:

On Tuesday, a Delhi Court issued a production warrant against Lawyer Gautam Khaitan, who is an accused in the ₹3,600-crore AgustaWestland VVIP Chopper Case.

Special Judge Arvind Kumar issued his production warrant and posted the matter for hearing on May 9.

Khaitan had been arrested by the Enforcement Directorate (ED) and the CBI a few years ago in connection with their probe but was granted bail in the case.

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Source: Legally India