February 22, 2019:
On Friday, a Delhi Court extended till Feb 25 the interim bail granted to Rajiv Saxena who has been arrested in the ₹ 3,600-crore AgustaWestland money-laundering case.
Special Judge Arvind Kumar granted the relief to Saxena after perusing the medical reports filed by the All India Institute of Medical Sciences (AIIMS).
The Court said it would consider his bail petition on Feb 25, the next date of hearing.
The Court had on Feb 14 granted interim bail for seven days to Saxena and had asked AIIMS to file a detailed medical report on Saxena's health.
Saxena had sought bail on medical grounds and told the court that he was suffering from a "heart disease" and "advanced-stage leukaemia" (blood cancer).
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