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Chief Justice of India & Judges of Supreme Court of India

Chief Justice of India & Judges of Supreme Court of India

On the 28th of January, 1950, two days after India became a Sovereign Democratic Republic, the Supreme Court came into being.

The Supreme Court of India comprises the Chief Justice and 30 other Judges appointed by the President of India. Supreme Court Judges retire upon attaining the age of 65 years. In order to be appointed as a Judge of the Supreme Court, a person must be a citizen of India and must have been, for at least five years, a Judge of a High Court or of two or more such Courts in succession, or an Advocate of a High Court or of two or more such Courts in succession for at least 10 years or he must be, in the opinion of the President, a distinguished jurist. Provisions exist for the appointment of a Judge of a High Court as an Ad-hoc Judge of the Supreme Court and for retired Judges of the Supreme Court or High Courts to sit and act as Judges of that Court.

Hon'ble the Chief Justice of India
  • Hon'ble Mr. Justice Dipak Misra The Chief Justice Of India (DoB.) 03-10-1953

    Term of Office: (DoA) 10-10-2011 to (DoR) 02-10-2018 Appointed as The Chief Justice of India on 28-08-2017
Hon'ble Judges
  • Hon'ble Mr. Justice Jasti Chelameswar (DoB.) 23-06-1953
    Term of Office: (DoA) 10-10-2011 to (DoR) 22-06-2018
  • Hon'ble Mr. Justice Ranjan Gogoi (DoB.) 18-11-1954
    Term of Office: (DoA) 23-04-2012 to (DoR) 17-11-2019
  • Hon'ble Mr. Justice Madan Bhimarao Lokur (DoB.) 31-12-1953
    Term of Office: (DoA) 04-06-2012 to (DoR) 30-12-2018
  • Hon'ble Mr. Justice Kurian Joseph (DoB.) 30-11-1953
    Term of Office: (DoA) 08-03-2013 to (DoR) 29-11-2018
  • Hon'ble Mr. Justice Arjan Kumar Sikri (DoB.) 07-03-1954
    Term of Office: (DoA) 12-04-2013 to (DoR) 06-03-2019
  • Hon'ble Mr. Justice Sharad Arvind Bobde (DoB.) 24-04-1956
    Term of Office: (DoA) 12-04-2013 to (DoR) 23-04-2021
  • Hon'ble Mr. Justice N.V. Ramana (DoB.) 27-08-1957
    Term of Office: (DoA) 17-02-2014 to (DoR) 26-08-2022
  • Hon'ble Mr. Justice Arun Mishra (DoB.) 03-09-1955
    Term of Office: (DoA) 07-07-2014 to (DoR) 02-09-2020
  • Hon'ble Mr. Justice Adarsh Kumar Goel (DoB.) 07-07-1953
    Term of Office: (DoA) 07-07-2014 to (DoR) 06-07-2018
  • Hon'ble Mr. Justice R.F. Nariman (DoB.) 13-08-1956
    Term of Office: (DoA) 07-07-2014 to (DoR) 12-08-2021
  • Hon'ble Mr. Justice Abhay Manohar Sapre (DoB.) 28-08-1954
    Term of Office: (DoA) 13-08-2014 to (DoR) 27-08-2019
  • Hon'ble Mrs. Justice R. Banumathi (DoB.) 20-07-1955
    Term of Office: (DoA) 13-08-2014 to (DoR) 19-07-2020
  • Hon'ble Mr. Justice Uday Umesh Lalit (DoB.) 09-11-1957
    Term of Office: (DoA) 13-08-2014 to (DoR) 08-11-2022
  • Hon'ble Mr. Justice A.M. Khanwilkar (DoB.) 30-07-1957
    Term of Office: (DoA) 13-05-2016 to (DoR) 29-07-2022
  • Hon'ble Dr. Justice D.Y. Chandrachud (DoB.) 11-11-1959
    Term of Office: (DoA) 13-05-2016 to (DoR) 10-11-2024
  • Hon'ble Mr. Justice Ashok Bhushan (DoB.) 05-07-1956
    Term of Office: (DoA) 13-05-2016 to (DoR) 04-07-2021
  • Hon'ble Mr. Justice L. Nageswara Rao (DoB.) 08-06-1957
    Term of Office: (DoA) 13-05-2016 to (DoR) 07-06-2022
  • Hon'ble Mr. Justice Sanjay Kishan Kaul (DoB.) 26-12-1958
    Term of Office: (DoA) 17-02-2017 to (DoR) 26-12-2023
  • Hon'ble Mr. Justice Mohan M. Shantanagoudar (DoB.) 05-05-1958
    Term of Office: (DoA) 17-02-2017 to (DoR) 04-05-2023
  • Hon'ble Mr. Justice S. Abdul Nazeer (DoB.) 05-01-1958
    Term of Office: (DoA) 17-02-2017 to (DoR) 04-01-2023
  • Hon'ble Mr. Justice Navin Sinha (DoB.) 19-08-1956
    Term of Office: (DoA) 17-02-2017 to (DoR) 18-08-2021
  • Hon'ble Mr. Justice Deepak Gupta (DoB.) 07-05-1955
    Term of Office: (DoA) 17-02-2017 to (DoR) 06-05-2020
  • Hon'ble Ms. Justice Indu Malhotra (DoB.) 14-03-1956
    Term of Office: (DoA) 27-04-2018 to (DoR) 13-03-2021

DoB - Date of Birth DoA - Date of Appointment DoR - Date of Retirement

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