Manipur High Court
The Manipur High Court is the High Court of the state of Manipur. It was established in March 2013, after making suitable amendments in the Constitution of India and North-Eastern Areas (Re-organisation) Act, 1971. The seat of the High Court is at Imphal, the capital of Manipur.
The first Chief Justice is Justice Abhay Manohar Sapre. Earlier, a bench of the Gauhati High Court used to have jurisdiction over the state of Manipur.
High Court of Manipur
Imphal, Mantripukhri– 795002, STD Code: 0385, EPABX: 2423021, Fax: 2423014/2422901 PROTOCOL FAX NO.0385-2421829
E-Mail Id : hcm_imphal@yahoo.co.in Manipur High Court