Friday, 19, Apr, 2024
 
 
 
Expand O P Jindal Global University
 

Chhattisgarh High Court

 

Chhattisgarh High Court

The Chhattisgarh High Court one of the High Courts in India located at Bilaspur with jurisdiction over the state of Chhattisgarh. It was established on 1 November 2000 with the creation of new state of Chhattisgarh upon the reorganisation of the state of Madhya Pradesh. The High Court of Bilaspur is the 19th High Court of India.

Justice R. S. Garg was the first acting Chief Justice of the Chhattisgarh High Court. The court has a sanctioned judge strength of eighteen.

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 
 
Latestlaws Newsletter
 
 
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2024

 

LatestLaws.com presents 'Lexidem Online Internship, 2024', Apply Now!

 
 
 
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz