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Yenaga Reddy,Shamshabad,R.R.Dtand5 ... vs K.Satyamma,Nedunoor,R.R.Dtand7 ...
2025 Latest Caselaw 5299 Tel

Citation : 2025 Latest Caselaw 5299 Tel
Judgement Date : 3 September, 2025

Telangana High Court

Yenaga Reddy,Shamshabad,R.R.Dtand5 ... vs K.Satyamma,Nedunoor,R.R.Dtand7 ... on 3 September, 2025

Author: Nagesh Bheemapaka
Bench: Nagesh Bheemapaka
    THE HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU

             APPEAL SUIT NO.1844 OF 1998

JUDGMENT:

-

The learned counsel for the appellant appears and

states that his client is no longer interested in pursuing

the appeal and he seeks permission to withdraw the

appeal.

Permission is accorded.

Accordingly, the appeal is dismissed as withdrawn.

No costs. Miscellaneous Petitions pending, if any, shall

stand closed in consequence.

______________________ D.V.S.S.SOMAYAJULU,J

14-06-2018 TSNR

 
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